LexS.SRIMATHY
18,408 recorded High Court judgment(s) · 2016–2026
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| Madras High Court | 18408 |
Disposal nature
| GRANTED | 5149 |
| DISPOSED OF | 3530 |
| ALLOWED | 2985 |
| DISMISSED | 1534 |
| RELAXED | 1441 |
| CLOSED | 1152 |
| ORDERED | 707 |
| MODIFIED | 602 |
Recent judgments
- K.S.Marimuthu v. The Commissioner — Madras High Court (2026-06-02)
- K.L.Subramanian v. R.Thirumara Chellapandi — Madras High Court (2026-06-02)
- Thennavan, v. The District Collector, — Madras High Court (2026-06-02)
- A.Sebasthiammal v. The District Collector — Madras High Court (2026-06-02)
- Irulappapandiyan v. The District Collector — Madras High Court (2026-06-02)
- D.Govindarjan (died) 1. Pitchai, v. Chinnappa(died) 1. Rajam, — Madras High Court (2026-06-02)
- M.Muthuselvam v. The District Collector, — Madras High Court (2026-06-01)
- V.Selvam v. The Tahsildar, — Madras High Court (2026-06-01)
- Kamuthi Kshatriya Nadar Uravinmurai Trust, v. The District Collector, — Madras High Court (2026-06-01)
- KANDHASAMY.P.K v. TAMILNADU NEWSPRINT AND PAPERS LTD., — Madras High Court (2026-06-01)