S.SRIMATHY

38 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• R.SENTRAYA PERUMAL v. THE STATE OF TAMIL NADU — Madras High Court (2025-06-20)
• Selvam. R v. The Deputy Zonal Manager — Madras High Court (2025-06-20)
• NATIONAL SOUTH INDIAN RIVER v. THE GOVERNMENT OF TAMIL NADU — Madras High Court (2025-06-20)
• K.THIRUMURUGAN, S/O.GANESAN, v. THE STATE OF TAMIL NADU, — Madras High Court (2025-06-20)
• RENGANATHAN, v. STATE OF TAMIL NADU, — Madras High Court (2025-06-20)
• REV.FR.A.AMALRAJ, v. THE SECRETARY OF STATE OF — Madras High Court (2025-06-20)
• M.SEEETHAMAL, v. THE DISTRICT COLLECTOR — Madras High Court (2025-06-20)
• M/S. SOUTHER PETROCHEMICALS INDUSTRIES CORPORATION LTD., v. UNION OF INDIA — Madras High Court (2025-06-20)
• MR.V.S.IRULANDI, v. THE DISTRICT COLLECTOR, — Madras High Court (2025-06-20)
• C.SANTHANAKUMAR, v. THE CHAIRMAN, BAR COUNCIL — Madras High Court (2025-06-20)