LexS. SOUNTHAR
10,048 recorded High Court judgment(s) · 2022–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 10048 |
Disposal nature
| DISPOSED OF | 3744 |
| DISMISSED | 1685 |
| ALLOWED | 1401 |
| ORDERED | 988 |
| GRANTED | 457 |
| CLOSED | 375 |
| DISMISSED FOR DEFAULT | 271 |
| WITHDRAWN DISMISSED | 242 |
Recent judgments
- N.Natarajan v. The Government of Tamil Nadu — Madras High Court (2026-03-25)
- G.Sundaram v. The District Revenue Officer — Madras High Court (2025-08-29)
- Russell CJ v. The Tahsildar — Madras High Court (2025-08-29)
- Jebastin Selvakumar v. State Rep. by its — Madras High Court (2025-08-29)
- Maheshwari v. The Thasildhar — Madras High Court (2025-08-29)
- V.Rajapandi, v. The Commissioner, — Madras High Court (2025-08-29)
- P.Marimuthu v. The Tahsildar Officer — Madras High Court (2025-08-29)
- Arumugam K v. The District Collector — Madras High Court (2025-08-29)
- N.Krishnasamy v. The District Revenue Officer — Madras High Court (2025-08-29)
- Muneeswaran v. The Revenue Divisional Officer — Madras High Court (2025-08-29)