LexS. SOUNTHAR
2,329 recorded High Court judgment(s) · 2022–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 2329 |
Disposal nature
| DISMISSED | 953 |
| ORDERED | 341 |
| DISPOSED OF | 310 |
| ALLOWED | 247 |
| CLOSED | 128 |
| DISMISSED AS WITHDRAWAL | 122 |
| DELAY CONDONED | 85 |
| DISMISSED AS INFRUCTUOUS | 61 |
Recent judgments
- S.V.S.PROPERTIES, v. R. Nanjammal, — Madras High Court (2026-06-04)
- SILORMANI PILLAI v. Kamatchi — Madras High Court (2026-06-04)
- Ramalingam v. Krishnan (Died) — Madras High Court (2026-06-04)
- Anandhi, v. Mariammal alias Maya Devi, — Madras High Court (2026-06-04)
- A.G.Kalyani v. Vasantha — Madras High Court (2026-06-03)
- Periyasamy v. Durairaj — Madras High Court (2026-06-03)
- Amaravathi, v. Tamil Nadu State Rep. by its The District Collector, — Madras High Court (2026-06-03)
- A.G. Kalyani v. VASU — Madras High Court (2026-06-03)
- M.C.BALASUBRAMANIAN (DIED) v. U.RAJENDRAN — Madras High Court (2026-06-03)
- A.Thandavaraya Kounder (Died) 1.K.Murugan, v. K.CHANDRA — Madras High Court (2026-06-03)