LexS.SIRI JAGAN
22,057 recorded High Court judgment(s) · 2006–2014
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 22057 |
Disposal nature
| DISPOSED OF | 12567 |
| DISMISSED | 3755 |
| CLOSED | 2169 |
| DISMISSED AS WITHDRAWN | 1265 |
| ALLOWED | 905 |
| DISMISSED AS INFRUCTUOUS | 602 |
| DISMISSED FOR DEFAULT | 360 |
| DISMISSED AS NOT PRESSED | 326 |
Recent judgments
- ALAVIKUTTY v. M.C.MOHANDAS, DISTRICT COLLECTOR — Kerala High Court (2014-01-17)
- ASHAKUMARI.P. v. SHRI. P.C. BINOY — Kerala High Court (2014-01-16)
- THE GRIEVANCES REDRESSAL OFFICE v. RAJU.M.THOMAS — Kerala High Court (2014-01-13)
- COCHIN CONTAINER CARRIER OWNERS ASSN. v. THE STATE OF KERALA — Kerala High Court (2014-01-13)
- K. JANARDHANAN NAIR v. LABOUR COURT, ERNAKULAM — Kerala High Court (2014-01-13)
- VELLANGALLUR SERVICE CO-OEPERATIVE BANK v. LABOUR COURT,ERNAKULAM — Kerala High Court (2014-01-13)
- NEPL WORKERS UNION (A.I.T.U.C.) v. THE MANAGING DIRECTOR — Kerala High Court (2014-01-13)
- COCHIN CONTAINER CAREER OWNERS WELFARE v. STATE OF KERALA — Kerala High Court (2014-01-13)
- THAKAPPAN v. MR.K.G.RAJU — Kerala High Court (2014-01-13)
- L.SUKUMARAN NAIR v. INDUSTRIAL TRIBUNAL, KOLLAM AND ANOTHER — Kerala High Court (2014-01-13)