S.S. SUNDAR, SUNDER MOHAN
1,145 recorded High Court judgment(s) · 2023–2024
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 1145 |
Disposal nature
| ALLOWED | 556 |
| ORDERED | 177 |
| DISMISSED AS INFRUCTUOUS | 132 |
| WITHDRAWN DISMISSED | 83 |
| DISMISSED | 80 |
| CLOSED | 75 |
| DISPOSED OF | 36 |
| DISMISSED AS ABATED | 2 |
Recent judgments
- S.KAPPALDURAI v. STATE BY — Madras High Court (2024-09-12)
- SELVI v. STATE BY — Madras High Court (2024-09-12)
- ANANTHAN v. STATE REP.BY — Madras High Court (2024-09-12)
- VETRIVEL @ KAMARAJ v. STATE REP BY — Madras High Court (2024-04-23)
- S.SELVI v. THE STATE OF TAMIL NADU — Madras High Court (2024-04-23)
- SHRI. KUMAR GANESAPERUMAL, v. THE ASSISTANT DIRECTOR — Madras High Court (2024-04-23)
- CHANDRA v. STATE REP.BY — Madras High Court (2024-03-15)
- R.VINAY v. STATE INSPECTOR OF POLICE — Madras High Court (2024-01-05)
- Shri Suresh Kumar D Kochar v. The Deputy Director — Madras High Court (2024-01-05)
- KARTHICK, AGED 27 YEARS, v. STATE REP. BY — Madras High Court (2024-01-05)
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