LexS.S. SUNDAR, S.SRIMATHY
668 recorded High Court judgment(s) · 2020–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 668 |
Disposal nature
| DISMISSED | 241 |
| DISPOSED OF | 236 |
| ALLOWED | 82 |
| DISMISSED AS WITHDRAWAL | 23 |
| DISMISSED AS INFRUCTUOUS | 23 |
| CLOSED | 20 |
| ORDERED | 17 |
| WITHDRAWN DISMISSED | 11 |
Recent judgments
- THE SECRETARY TO GOVERNMENT, v. V.BALAKRISHNAN, — Madras High Court (2025-04-03)
- The Authorized Officer v. Bennet — Madras High Court (2024-10-28)
- The Authorized Officer v. Selvi — Madras High Court (2024-10-28)
- R.Jothimani v. Chief Engineer (Agrl. Engg) — Madras High Court (2024-10-28)
- The Secretary to Government v. K.M.SAHUL HAMEED — Madras High Court (2024-04-15)
- Chitra v. Thangavel.P.S — Madras High Court (2024-03-20)
- T.Periyasamy v. The District Collector — Madras High Court (2024-02-21)
- Anjalai .R v. The District Collector — Madras High Court (2024-02-21)
- Kogila S v. The District Collector — Madras High Court (2024-02-21)
- Thiraviyarathinaraj v. The State Human Rights Registrar (Law) — Madras High Court (2024-02-21)