S. S. SUNDAR, P. DHANABAL

177 recorded High Court judgment(s) · 2024–2025

Courts

Madras High Court

177

ORDERED	73
DISMISSED	42
ALLOWED	13
CLOSED	12
DISPOSED OF	11
WITHDRAWN DISMISSED	10
ALLOWED WITH COSTS	3
DISMISSED FOR NON-PROSECUTION	3

P. ABUSA v. E. VELU — Madras High Court (2025-04-29)
TAMILNADU EX SERVICEMEN AND PENSIONERS ASSOCIATION v. THE SECRETARY TO GOVERNMENT — Madras High Court (2025-04-04)
V. PANDIAN v. The Secretary to Government, — Madras High Court (2025-04-04)
M/S.DINAKAR TRADING COMPANY, v. J.SEKAR — Madras High Court (2025-03-21)
THE TAMIL NADU ROAD DEVELOP v. M. CHINNASAMY — Madras High Court (2025-03-21)
THE STATE OF TAMILNADU v. R K JALAN — Madras High Court (2025-03-21)
M/s. Thiruvarangan Spintex Pvt. Ltd v. The Principal Secretary — Madras High Court (2025-03-21)
High Court of Madras, v. S. Nagarajan, I.A.S., — Madras High Court (2025-01-31)
S.Sankar, v. The Central Administrative Tribunal (CAT), — Madras High Court (2025-01-31)
ARASAPAN v. V.DHANASEKAR — Madras High Court (2025-01-31)