S.S. SUNDAR, P. DHANABAL

88 recorded High Court judgment(s) · 2024–2024

Courts

Madras High Court

ORDERED	29
DISMISSED	17
WITHDRAWN DISMISSED	12
ALLOWED	10
CLOSED	7
DISPOSED OF	6
DISMISSED FOR NON-PROSECUTION	2
DISPOSED OF IN MEMO OF COMPROMISE	2

M. KOPAMMA v. THE TAHSILDAR — Madras High Court (2024-12-10)
A/M. SELLANDIAMMAN THIRUKOIL v. S. JOTHIMANI — Madras High Court (2024-12-10)
K.N.BALAJI v. THE DISTRICT COLLECTOR — Madras High Court (2024-12-10)
M/S.DHARANI GEOTECH ENGINEERS v. M/S.CHOLAMANDALAM INVESTMENT AND FINANCE PVT LTD — Madras High Court (2024-12-10)
GOPI MIRPURI v. JAYA PREM MIRPURI — Madras High Court (2024-12-09)
G.Prakash v. The Member secretary — Madras High Court (2024-12-09)
S. DEVAKUNJARI v. THE SECRETARY — Madras High Court (2024-12-09)
R. Ramu v. The District Collector — Madras High Court (2024-12-06)
THE INSPECTOR GENERAL OF REGISTRATION v. I.ABRAR MOHAMED ABDULLAH — Madras High Court (2024-12-06)
MRS.RAJAGEETHAM v. MR.K.SANKAR — Madras High Court (2024-12-06)