LexS.S. SUNDAR, P.B. BALAJI
142 recorded High Court judgment(s) · 2023–2024
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 142 |
Disposal nature
| ORDERED | 31 |
| ALLOWED | 28 |
| DISMISSED | 27 |
| CLOSED | 10 |
| PARTLY ALLOWED | 8 |
| DISMISSED FOR NON-PROSECUTION | 8 |
| DISPOSED OF | 7 |
| WITHDRAWN DISMISSED | 7 |
Recent judgments
- ISMAIL SAIT v. THE COMPETANT AUTHORITY — Madras High Court (2024-06-04)
- Thirumagal v. Rajeshwari (Died) 1. Puvaneswary BalaChandran @ Shanha — Madras High Court (2024-04-17)
- Thirumagal v. Rajeshwari (Died) 1. Puvaneswary BalaChandran @ Shanha — Madras High Court (2024-03-06)
- RA SRINIVASAN v. KISHOREKUMAR — Madras High Court (2023-11-24)
- S.JAYALAKSHMI v. G.MUTHUSWAMY(SINCE DECEASED) — Madras High Court (2023-10-18)
- M/S ASSETRECONSTRUTION v. M/S CHENNAI PETROLEUM — Madras High Court (2023-07-07)
- R. BALAMANIKANDAN v. MRS . S. SHANTHI — Madras High Court (2023-06-07)
- MRS N.KALAVATHY v. MR.SRIRAMULU NAIDU(DECEASED) — Madras High Court (2023-06-07)
- ITC LIMITED v. GOLDEN TOBACCO LIMITED — Madras High Court (2023-06-07)
- P.CHITRA v. S.GANGADHARAN — Madras High Court (2023-04-28)