LexS.S. SUNDAR, NOOTY.RAMAMOHANA RAO
217 recorded High Court judgment(s) · 2016–2017
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 217 |
Disposal nature
| DISMISSED | 97 |
| DISPOSED OF | 55 |
| WITHDRAWN DISMISSED | 24 |
| ALLOWED | 14 |
| CLOSED | 9 |
| ORDERED | 8 |
| DISMISSED AS WITHDRAWAL | 6 |
| DISMISSED AS INFRUCTUOUS | 2 |
Recent judgments
- M.RATHINAVEL v. THE REGISTRAR GENERAL — Madras High Court (2017-08-10)
- M.SHANTHI, W/O.C.MUTHUSAMY v. BANK OF BARODA — Madras High Court (2017-08-09)
- M.JEYARAMAN, v. BANK OF BARODA, — Madras High Court (2017-08-09)
- THE STATE OF TAMIL NADU v. S.SENTHIL — Madras High Court (2017-07-17)
- UNITED INDIA INSURANCE CO.LTD. v. N.SRINIVASAN, — Madras High Court (2017-07-17)
- M/S.VEESONS ENERGY SYSTEMS v. THE ASSISTANT GENERAL — Madras High Court (2016-11-17)
- S.VISALAKSHI, v. THE GOVERNMENT OF TAMIL NADU, — Madras High Court (2016-10-06)
- M/S. NISHA KISHAN SPINNING v. THE AUTHORIZED OFFICER — Madras High Court (2016-09-02)
- M.E.ANAINTHAPERUMAL v. THE DISTRICT COLLECTOR/ — Madras High Court (2016-09-02)
- CHELLAMARI @ GAYATHRI v. SENTHIL KUMAR — Madras High Court (2016-09-02)