LexS.S. SUNDAR, N.SENTHILKUMAR
712 recorded High Court judgment(s) · 2024–2024
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 712 |
Disposal nature
| DISPOSED OF | 216 |
| DISMISSED | 169 |
| ALLOWED | 93 |
| ORDERED | 82 |
| CLOSED | 55 |
| WITHDRAWN DISMISSED | 54 |
| DISMISSED AS INFRUCTUOUS | 13 |
| DISMISSED WITH COST | 12 |
Recent judgments
- POYYERI MUTHU SWAMY RAMA SWAMY v. UNION OF INDIA — Madras High Court (2024-12-04)
- T.CHANDRAN v. S.VIJAYAN — Madras High Court (2024-11-26)
- J.Shanthi v. The AUTHORIZED Officer — Madras High Court (2024-11-26)
- C.Arumugam v. The Chairman — Madras High Court (2024-10-22)
- S.R.SOUNDARARAJAN v. THE STATE OF TAMIL NADU — Madras High Court (2024-10-22)
- J.Dharmasagaran v. S.Sivarasu, I.A.S., — Madras High Court (2024-10-15)
- T.SIVASUBRAMANIAN v. Mr. M.Venkatagiri, — Madras High Court (2024-10-15)
- Kalpana v. The District Level vigilance committee — Madras High Court (2024-10-15)
- MR.ASHWIN VARMA v. MR.N.S.RAVEENDRAN — Madras High Court (2024-10-15)
- THE COMMISSIONER v. B.VENKATESA PERUMAL — Madras High Court (2024-09-25)