LexS. S. SUNDAR, N.SENTHILKUMAR
40 recorded High Court judgment(s) · 2024–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 40 |
Disposal nature
| ORDERED | 12 |
| DISMISSED | 7 |
| ALLOWED | 7 |
| CLOSED | 3 |
| DISMISSED FOR NON-PROSECUTION | 3 |
| DISMISSED WITH COST | 3 |
| DISPOSED OF | 3 |
| DISMISSED AS INFRUCTUOUS | 2 |
Recent judgments
- T.CHANDRAN v. S.VIJAYAN — Madras High Court (2025-01-22)
- D.RAMESH v. THE COMMISSIONER — Madras High Court (2025-01-22)
- MR.ASHWIN VARMA v. MR.N.S.RAVEENDRAN — Madras High Court (2024-12-04)
- M.I.Jaffar Ibrahim, v. Mr.J.Radhakrishnan — Madras High Court (2024-09-25)
- C.Krishnan, v. M.A. ANNAMALAI — Madras High Court (2024-07-31)
- D.VIJAYALAKSHMI v. THE 2ND ADDITIONAL SUB COURT, — Madras High Court (2024-07-29)
- R.SARADA v. CHIEF METROPOLITAN DEVELOPMENT AUTHORITY — Madras High Court (2024-07-23)
- Dr.HISAMUDDIN PAPA v. THE SECREARY TO GOVERNMENT — Madras High Court (2024-07-22)
- M/S.SRI AMMAYAPPAR TRANSPORT v. THE AUTHORISED OFFICER — Madras High Court (2024-07-11)
- M/S.RAMANIYAM REAL ESTATES9P) LTD, v. THE SECRETARY TO GOVERNMENT — Madras High Court (2024-07-11)