LexS.S. SUNDAR, N. MALA
174 recorded High Court judgment(s) · 2022–2024
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 174 |
Disposal nature
| ORDERED | 48 |
| DISMISSED | 44 |
| ALLOWED | 21 |
| WITHDRAWN DISMISSED | 12 |
| DISMISSED FOR NON-PROSECUTION | 12 |
| CLOSED | 10 |
| PARTLY ALLOWED | 7 |
| DISPOSED OF | 6 |
Recent judgments
- G.RAGHUNATHAN v. THE DISTRICT COLLECTOR OF CHENNAI — Madras High Court (2024-07-16)
- THE SPECIAL TAHSILDAR (LA) v. Mahaveer Chand Bora — Madras High Court (2024-03-28)
- THE SPECIAL TAHSILDAR (LA) v. NAVEEN LATHA — Madras High Court (2024-03-28)
- THE SPECIAL TAHSILDAR(LA) v. Rakesh Kumar — Madras High Court (2024-03-28)
- THE SPECIAL TAHSILDAR(LA) v. NAVEEN LATHA — Madras High Court (2024-03-28)
- VELUSAMY RAVINDRAN v. C.R. PALANISAMY @R. PALANIAPPA — Madras High Court (2024-03-21)
- VELUSAMY RAVINDRAN v. JOTHIMANI — Madras High Court (2024-03-21)
- THE SPECIAL TAHSILDAR (LA) v. Minor. Makiba Bora — Madras High Court (2024-03-21)
- C.Dayananda v. Sarayu IAS and 3 others — Madras High Court (2024-02-02)
- M/S PARAGON POLYMER PRODUCTS v. M/S KERALA ROADWAYS LTD — Madras High Court (2023-03-07)