LexS.S. SUNDAR, K.RAJASEKAR
134 recorded High Court judgment(s) · 2023–2024
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 134 |
Disposal nature
| DISMISSED | 45 |
| ORDERED | 33 |
| ALLOWED | 21 |
| CLOSED | 11 |
| DISPOSED OF | 7 |
| DISMISSED FOR NON-PROSECUTION | 4 |
| DISMISSED WITH COST | 4 |
| WITHDRAWN DISMISSED | 3 |
Recent judgments
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- NAFISA ISMAIL DHARIWALA v. TAHER BHAI SHEIKH ABBAS BHAI DEESAWALA — Madras High Court (2024-10-04)
- K.ABDUL SAMAD v. St. PETERS CHURCH, ROYAPURAM — Madras High Court (2024-10-04)
- THE INSPECTOR GENERAL OF REGISTRATION v. I.ABRAR MOHAMED ABDULLAH — Madras High Court (2024-09-26)
- R.RAJAVENI(DIED),1.R. Gengusamy v. THE STATE OF TAMILNADU — Madras High Court (2024-09-26)
- K.Gunalan v. A.Mohammed Ali — Madras High Court (2024-09-26)
- KALAIVENTHAN v. JOINT SUB REGISTRAR NO.II — Madras High Court (2024-09-26)
- G.R.SEKAR v. KALAKSHETRA FOUNDATION — Madras High Court (2024-09-25)
- Dialysis Supplies and Medical Services (P) Ltd. v. Integrated Finance Company Ltd, — Madras High Court (2024-09-23)
- K.PUNNIYASEELAN v. The District Collector — Madras High Court (2024-09-20)