S. S. SUNDAR
123 recorded High Court judgment(s) · 2018–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 123 |
Disposal nature
| ORDERED | 43 |
| ALLOWED | 29 |
| DISMISSED | 18 |
| DISMISSED FOR NON-PROSECUTION | 7 |
| DISPOSED OF | 6 |
| CLOSED | 5 |
| ALLOWED WITH COSTS | 3 |
| WITHDRAWN DISMISSED | 3 |
Recent judgments
- Administrator General and Official Trustee of Tamil Nadu v. Vishal S Ved — Madras High Court (2025-04-29)
- The Director of School Education and 2 others v. The Official Trustee of Tamil Nadu — Madras High Court (2025-04-29)
- MR.T.R.ABINAV KRISHNA M/31 v. THE ADMINISTRATOR GENERAL — Madras High Court (2025-04-29)
- R.Kalavathi and 3 others v. C.Kandasamy Trust — Madras High Court (2025-04-29)
- Administrator general and Official trustee of Tamil Nadu v. Nil — Madras High Court (2025-04-28)
- Administrator General and Official Trustee of Tamilnadu v. Nil — Madras High Court (2025-04-25)
- The Administrator General and Official Trustee of Tamil Nadu v. P.Selva Mahesh Raja now known as P.J.Mahesh Raja — Madras High Court (2025-04-25)
- Official Trustee of Tamil Nadu v. P.Selva Mahesh Raja now known as P.J.Mahesh Raja — Madras High Court (2025-04-25)
- Official Trustee of Tamil Nadu v. P.Selva Mahesh Raja now known as P.J.Mahesh Raja — Madras High Court (2025-04-25)
- Administrator General and Official Trustee of Tamil Nadu v. Nil — Madras High Court (2025-04-24)
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