LexS.S. SUNDAR, D.BHARATHA CHAKRAVARTHY
700 recorded High Court judgment(s) · 2023–2024
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 700 |
Disposal nature
| DISMISSED | 284 |
| DISPOSED OF | 135 |
| CLOSED | 113 |
| WITHDRAWN DISMISSED | 83 |
| ALLOWED | 46 |
| ORDERED | 20 |
| DISMISSED AS INFRUCTUOUS | 9 |
| DISMISSED FOR NON-PROSECUTION | 9 |
Recent judgments
- The Administrator v. Pokkuvarathu Kazhaka Oyuv Petra — Madras High Court (2024-09-10)
- N.Murugeswari v. The Principal, — Madras High Court (2024-09-02)
- Masilamani v. The District Collector — Madras High Court (2024-09-02)
- The District Educational Officer v. Valliammai — Madras High Court (2024-09-02)
- P.K.Kamaraj v. ARUPPUKOTTAI NADARGAL URAVINMURAI — Madras High Court (2024-04-17)
- P.M.C.Muthuchamy Nadar(Secretary) v. Sankaralingam V — Madras High Court (2024-04-17)
- K.Kamaraj Nadar (President) v. SANKARALINGAM.V — Madras High Court (2024-04-17)
- THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES v. V. PALANIVEL — Madras High Court (2024-04-17)
- P.K.Kamaraj v. ARUPPUKOTTAI NADARGAL URAVINMURAI — Madras High Court (2024-04-17)
- Kamaraj .K v. Aruppukottai Nadargal Uravinmurai Pothu Abiviruthi Trust, — Madras High Court (2024-04-17)