S. S. SUNDAR, C. SARAVANAN
190 recorded High Court judgment(s) · 2025–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 190 |
Disposal nature
| ORDERED | 68 |
| WITHDRAWN DISMISSED | 44 |
| DISMISSED | 34 |
| ALLOWED | 19 |
| DISPOSED OF | 5 |
| CLOSED | 5 |
| PARTLY ALLOWED | 4 |
| DISMISSED AS WITHDRAWAL | 4 |
Recent judgments
- M/S VIRTUSA CONSULTING SERVICES PVT. LTD v. INCOME TAX OFFICER OSD — Madras High Court (2025-04-30)
- M/S.PRIME URBAN DEVELOPMENT INDIA LIMITED, v. THE ASSISTANT COMMISSIONER OF — Madras High Court (2025-04-29)
- SMT.B.JAYALAKSHMI v. THE DEPUTY COMMISSIONER OF — Madras High Court (2025-04-16)
- The Chairman and Managing Director v. A. Gulnar — Madras High Court (2025-04-16)
- M/S CHANDOK SERVICES PVT LTD v. THE ASST COMMISSIONER — Madras High Court (2025-04-16)
- The District Collector v. M.Rameshkumar — Madras High Court (2025-04-16)
- Prabaharan.S v. The Principal Secretary to Government — Madras High Court (2025-04-16)
- DEPUTY COMMISSIONER OF INCOME TAX v. Agnivishnu Ventures Private Limited, — Madras High Court (2025-04-02)
- Thenmozhi Ganesan v. The Principal Commissioner of Income Tax — Madras High Court (2025-04-02)
- M/S TAKE SOLUTIONS LTD v. THE DEPUTY COMMISSIONER OF — Madras High Court (2025-04-01)
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