S.S. SUNDAR, C. SARAVANAN
147 recorded High Court judgment(s) · 2018–2024
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| Madras High Court | 147 |
Disposal nature
| ALLOWED | 54 |
| DISMISSED | 50 |
| DISPOSED OF | 15 |
| CLOSED | 14 |
| WITHDRAWN DISMISSED | 8 |
| DISMISSED WITH COST | 2 |
| PARTLY ALLOWED | 2 |
| DISMISSED AS INFRUCTUOUS | 1 |
Recent judgments
- THE DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES(HOUSING) v. N.VELUSAMY — Madras High Court (2024-08-23)
- A. Syed Abdul Rahim (Died), 1. A. Wahitha, v. The Madurai Corporation, — Madras High Court (2023-03-15)
- SHANTHI, v. SAKTHIVEL, — Madras High Court (2023-01-10)
- THE DIRECTOR GENERAL OF POLICE v. V.KUMARAVEL — Madras High Court (2021-10-06)
- M/S.DHANALAKSHMI SRINIVASAN CHIT FUNDS PVT., LTD., v. THE PRINCIPAL COMMISSIONER OF INCOME TAX, — Madras High Court (2021-10-06)
- A.SYED ABDUL RAHIM v. THE MADURAI CORPORATION, — Madras High Court (2021-04-09)
- S.RATNADEVI, v. M.HARIHARAN, — Madras High Court (2021-02-02)
- M.HARIHARAN v. S.RATHNADEVI — Madras High Court (2021-02-02)
- V. SHANTHI v. SAKTHIVEL — Madras High Court (2020-10-14)
- TC(MD)/614/2006 of Vs — Madras High Court (2020-06-04)
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