LexS.S. SUNDAR, C.KUMARAPPAN
49 recorded High Court judgment(s) · 2023–2024
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 49 |
Disposal nature
| DISMISSED | 13 |
| ORDERED | 8 |
| DISMISSED FOR NON-PROSECUTION | 6 |
| ALLOWED | 6 |
| WITHDRAWN DISMISSED | 4 |
| DISPOSED OF | 4 |
| PARTLY ALLOWED | 3 |
| DISMISSED WITH COST | 2 |
Recent judgments
- M.Sumathi v. Kothandan — Madras High Court (2024-08-22)
- P. GANAPATHI, v. C.T. SARASWATHI ACHI,(DECEASED) — Madras High Court (2023-12-14)
- N.DHARMALINGAM v. N.AYYAVOO (died) — Madras High Court (2023-12-14)
- M/S PAN RESORTS LTD v. H.H.KARTHIKA THIRNAL LAKHMI — Madras High Court (2023-08-02)
- M.KRISHNAKUMAR v. RAJA S/O LATE KITTU GOUNDER — Madras High Court (2023-08-02)
- M.Sumathi v. Kothandan — Madras High Court (2023-07-20)
- C.H.MADHAVA RAO v. SOUTH INDIA EDUCATIONAL TRUST — Madras High Court (2023-07-13)
- K.R.SUNDARARAJ v. M.NATARAJ — Madras High Court (2023-07-13)
- S.VALARMATHI v. THE GOVERNMENT OF TAMIL NADU — Madras High Court (2023-06-30)
- M/S.SRI VINAYAGA SAGO FACTORY, v. THE AUTHORISED OFFICER, — Madras High Court (2023-06-30)