LexS.S. SUNDAR, A.D.MARIA CLETE
74 recorded High Court judgment(s) · 2024–2024
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 74 |
Disposal nature
| DISMISSED | 28 |
| ORDERED | 19 |
| ALLOWED | 12 |
| WITHDRAWN DISMISSED | 6 |
| DISPOSED OF | 5 |
| PARTLY ALLOWED | 2 |
| DISMISSED FOR NON-PROSECUTION | 1 |
| CLOSED | 1 |
Recent judgments
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