S.S. SUNDAR, A.A.NAKKIRAN
107 recorded High Court judgment(s) · 2022–2024
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 107 |
Disposal nature
| ORDERED | 28 |
| DISMISSED | 25 |
| CLOSED | 8 |
| DISMISSED FOR NON-PROSECUTION | 8 |
| PARTLY ALLOWED | 8 |
| ALLOWED | 7 |
| DISPOSED OF | 6 |
| DECREE IN TERMS OF MEMO OF COMPROM | 3 |
Recent judgments
- Irissappan v. The Central Adminsitrative Tribunal, — Madras High Court (2024-12-03)
- The Chief Engineer (Personnel) v. L.Chandran — Madras High Court (2024-10-29)
- M/S. SANTHOSH TEXTILE PROCESS v. M/S. VEENA TEXCHEM INDUSTRIES — Madras High Court (2023-06-15)
- THENMOZHI v. KOUSALYA (RETIRED TEACHER) — Madras High Court (2023-03-02)
- M/S.NATIONAL INSURANCE COMPANY v. MALLIKA, — Madras High Court (2023-03-02)
- S.CHENNAIAN v. A. AKBAR BASHA — Madras High Court (2023-02-13)
- Abdul Jalal v. Mohammed Idris — Madras High Court (2023-02-06)
- M/S.AUROSIMON DIVISION OF v. M/S.R.T.EXPORTS LTD,BY ITS — Madras High Court (2023-02-06)
- Mrs.SHANTHALAKSHMI v. V.K.Muthusamy — Madras High Court (2023-02-06)
- Elysium Properties India P.Ltd v. THE TAMIL NADU POLLUTION CONTROL BOARD, — Madras High Court (2023-02-03)
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