LexS.S. SUNDAR
10,277 recorded High Court judgment(s) · 2016–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 10277 |
Disposal nature
| DISPOSED OF | 3191 |
| ALLOWED | 2139 |
| DISMISSED | 1834 |
| CLOSED | 1073 |
| WITHDRAWN DISMISSED | 849 |
| DISMISSED AS INFRUCTUOUS | 346 |
| DISMISSED FOR NON-PROSECUTION | 310 |
| ORDERED | 224 |
Recent judgments
- P.JEGANATHAN(died) v. S.S.GOVINDAN — Madras High Court (2025-01-30)
- PANCHAVARANAM v. SARATHAMANI DEVI — Madras High Court (2025-01-30)
- C.Arul Thiagarajan v. L.Ronickam — Madras High Court (2025-01-30)
- The Administrator General and Official Trustee of Tamilnadu v. Nil — Madras High Court (2024-09-26)
- S.Sasikala v. Minor Namrutha — Madras High Court (2024-09-26)
- S.Sasikala v. Minor Namrutha — Madras High Court (2024-09-26)
- A.Raghuraman v. The Administrator General and Official Trustee of Tamil Nadu — Madras High Court (2024-09-12)
- The Official Trustee of Tamilnadu v. Nil — Madras High Court (2024-09-05)
- The official Truste of Tamil Nadu v. NIL — Madras High Court (2024-09-05)
- B.Hasan Noorani v. The Administrative General and Official Trustee of Tamil Nadu (AG and OT) — Madras High Court (2024-08-22)