S.S. SHINDE, VIRENDRASINGH GYANSINGH BISHT
285 recorded High Court judgment(s) · 2020–2021
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 285 |
Disposal nature
| Disposed Off | 118 |
| OTHERS DISPOSED OFF | 49 |
| Dismissed | 41 |
| APPEAL DISMISSED | 16 |
| RULE ABSOLUTE | 13 |
| Allowed | 10 |
| Rule Made Absolute | 8 |
| Allowed To be withdrawn | 7 |
Recent judgments
- RASHID AHMED ABDUL BASHAR SHAIKH v. THE STATE OF MAHARASHTRA — Bombay High Court (2021-10-14)
- RASHID AHMED ABDUL BASHAR SHAIKH v. THE STATE OF MAHARASHTRA — Bombay High Court (2021-10-14)
- SANJAY KASHINATH KHOMANE v. THE STATE OF MAHARASHTRA — Bombay High Court (2021-10-06)
- GIRISH MANOHAR MOKASHI v. THE STATE OF MAHARASHTRA THROUGH PRINCIPAL SECRETARY AND ORS — Bombay High Court (2020-12-03)
- YOGESH WAMAN ATHAVALE v. VIKRAM ABASAHEB JADHAV, C.J.S.D. and JUDICIAL MAGISTRATE FIRST CLASS AND ORS. — Bombay High Court (2020-12-03)
- YOGESH WAMAN ATHAVALE v. VIKRAM ABASAHEB JADHAV, C.J.S.D. and JUDICIAL MAGISTRATE FIRST CLASS AND ORS. — Bombay High Court (2020-12-03)
- ASHA KRISHNAJI KULKARNI v. STATE OF MAHARASHTRA THROUGH THE SECRETARY, SOCIAL JUSTICE AND SPECIAL ASSISTANCE DEPT. AND ORS. — Bombay High Court (2020-08-04)
- ASHA KRISHNAJI KULKARNI v. STATE OF MAHARASHTRA THROUGH THE SECRETARY, SOCIAL JUSTICE AND SPECIAL ASSISTANCE DEPT. AND ORS. — Bombay High Court (2020-08-04)
- KISAN DHONDIBA KANDGE and 2 ORS. v. THE STATE OF MAHARASHTRA — Bombay High Court (2020-07-16)
- SINHGAD TECHNICAL EDUCATION SOCIETY AND ANR. v. DIRECTORATE OF TECHNICAL EDUCATION AND ANR. — Bombay High Court (2020-07-16)
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