S.S. SHINDE, V.M. DESHPANDE
465 recorded High Court judgment(s) · 2013–2014
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| Bombay High Court | 465 |
Disposal nature
| DISPOSED OFF | 434 |
| DISMISSED | 12 |
| REJECTED /DISPOSED OF AT ADMISSION STAGE(EXCEPT APPEAL) | 6 |
| RULE ABSOLUTE | 6 |
| APPLICATION ALLOWED | 4 |
| REJECTED FOR NOT REMOVING OFFICE OBJECTIONS | 2 |
| APPEAL ALLOWED/REVERSED | 1 |
Recent judgments
- SHIVPUJAN LOTAN GUPTA C.NO.4518 v. THE STATE OF MAHARASHTRA — Bombay High Court (2014-07-21)
- NIVRUTTI SOPAN MALI v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2014-07-21)
- GOPAL BUDHURAM GUJAR C.NO.4351 v. THE STATE OF MAHARASHTRA — Bombay High Court (2014-07-21)
- DATTATRAYA PANDURANG ANANTWAR v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2014-07-21)
- DATTATRAYA PANDURANG ANANTWAR v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2014-07-21)
- GEETARAM TUKARAM DHOKANE v. THE STATE OF MAHARASHTRA — Bombay High Court (2014-07-21)
- HARION GOPA JADHAV AND ANOTHER v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2014-07-21)
- SANJAY DIGAMBAR SONTAKKE v. THE STATE OF MAHARASHTRA — Bombay High Court (2014-07-21)
- DR. MAKARAND BALKRISHNA PATWARDHAN v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2014-07-21)
- DATTATRAYA PANDURANG ANANTWAR v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2014-07-21)
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