S.S. SHINDE, V.L. ACHLIYA

376 recorded High Court judgment(s) · 2014–2016

Courts

Bombay High Court

376

DISPOSED OFF	275
Disposed off/Dismissed for default	54
Admitted/Allowed/Granted/Rule Absolute	14
Rejected at Admission stage	12
Withdrawn	7
APPLICATION ALLOWED	4
RULE ABSOLUTE	2
REJECTED FOR NOT REMOVING OFFICE OBJECTIONS	2

HARIBA DHENU CHAVAN AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2016-03-28)
SHESHERAO (SHIVRAM) KACHRU TUPE AND OTHERS v. STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2016-03-28)
SAYYAD RAHIMODDIN SAYYAD HABIBODDIN MUNNA KAZI v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2016-03-28)
VISHAL ASHOK SURYAWANSHI v. MANISHA VISHAL SURYAWANSHI — Bombay High Court (2016-03-28)
SHAMRAO CHHAGAN DESHMUKH AND ANOTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2016-03-28)
AISHA BEGUM MOHD. ABDULLAH INAMDAR AND ANOTHER v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2016-03-18)
SIRAJUDDIN FAKIRAHMED MUJAWAR v. THE ZILLA PARSHID, NANDED AND OTHERS — Bombay High Court (2016-03-18)
GANGADHAR DNYANESHWAR SADHU AND ANR v. MESAJI LAXMAN UBARE AND ORS — Bombay High Court (2016-03-18)
SURESH FULCHAND BUMB v. THE ADDITIONAL COMMISSIONER OF INCOME TAX RANGE 1 JALGAON AND OTHERS — Bombay High Court (2016-03-18)
SAMBHAJI DEVRAO KAYANDE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2016-03-18)