LexS.S. SHINDE, V.K. JADHAV
1,281 recorded High Court judgment(s) · 2008–2018
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 1281 |
Disposal nature
| Disposed off/Dismissed for default | 626 |
| Admitted/Allowed/Granted/Rule Absolute | 273 |
| DISPOSED OFF | 86 |
| Withdrawn | 83 |
| Rejected at Admission stage | 60 |
| Dismissed/Rule Discharged | 52 |
| DISMISSED | 31 |
| RULE ABSOLUTE | 24 |
Recent judgments
- ASHOK KACHRU MULEY v. THE UNION OF INDIA AND OTHERS — Bombay High Court (2018-08-16)
- MADHUKAR DHARMA RATHOD AND OTHERS v. THE STATE OF MAHARASHTRA — Bombay High Court (2018-08-16)
- SHAIKH SHAMA WD/O SHAIKH MUHAMMED AND ORS v. THE STATE OF MAHARASHTRA and ORS — Bombay High Court (2018-08-16)
- THE STATE OF MAHARASHTRA v. VIJAY DHARMA RATHOD AND OTHERS — Bombay High Court (2018-08-16)
- THE STATE OF MAHARASHTRA v. VIJAY DHARMA RATHOD AND OTHERS — Bombay High Court (2018-08-16)
- RAGHUNATH TUKARAM SONKAMBLE AND ANOTHER v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-08-14)
- GANGADHAR BAPURAO KALYAN AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-08-14)
- VIRENDRA SHEKHAR ICHALKARANJIKAR v. STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-08-14)
- THE STATE OF MAHARASHTRA AND OTHERS v. RAGHUNATH TUKARAM SONKAMBLE AND ANOTHER — Bombay High Court (2018-08-14)
- THE STATE OF MAHARSHTRA v. PRASHANT PRAVINSINGH GIRASE — Bombay High Court (2018-08-10)