LexS.S. SHINDE, SURENDRA PANDHARINATH TAVADE
61 recorded High Court judgment(s) · 2020–2022
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 61 |
Disposal nature
| Dismissed | 22 |
| Allowed | 14 |
| Rejected | 13 |
| Disposed Off | 9 |
| Partly Allowed | 3 |
Recent judgments
- NANDKUMAR @ CHHOTU VASUDEV SAMANT v. STATE OF MAHARASHTRA — Bombay High Court (2022-01-27)
- RAJEEVKUMAR SINHA HARISHANKAR SINHA v. THE STATE OF MAHARASHTRA AND ANR. — Bombay High Court (2022-01-10)
- RAJEEVKUMAR SINHA HARISHANKAR SINHA v. THE STATE OF MAHARASHTRA AND ANR. — Bombay High Court (2022-01-10)
- PRALIN SHAMKANT BAVISKAR v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-01-10)
- SAMIR YAMIN AYUB KHAN v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-01-10)
- HUSEN MAINODDIN SHAIKH v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-01-10)
- THE STATE OF MAHARASHTRA v. GOVIND @ GOTUMAMA BALKRISHNA JOSHI — Bombay High Court (2022-01-10)
- FULMATI HRIDAYANARAYAN CHAUHAN v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2022-01-10)
- KUSHAL @ AKASH DATTATRAY PRABHU v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-01-10)
- HUSEN MAINODDIN SHAIKH v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-01-10)