LexS.S. SHINDE, SUNIL K. KOTWAL
22 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 22 |
Disposal nature
| Disposed off/Dismissed for default | 19 |
| Withdrawn | 2 |
| Admitted/Allowed/Granted/Rule Absolute | 1 |
Recent judgments
- BALAJI TRADING COMPANY THROUGH ITS PROPRIETOR RAMESHWAR SONWANE v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2019-01-04)
- SHAIKH IMRAN SHAIKH USMAN v. MAULANA AZAD EDUCATIO SOCIETY THROUGH PRESIDENT AND OTHERS — Bombay High Court (2019-01-04)
- TUSHAR VENKATRAO POKLE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-12-13)
- SAMBHAJI KALBA MANTEWAD v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-12-13)
- MEHRUN KHADAR QURESHI ALIAS MEHRUN MIRANAJI QURESHI v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-12-13)
- DINESH KESHAVRAO JADHAV AND ANOTHER v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2018-12-13)
- SUNIL BAPPASAHEB NAGARGOJE AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-12-13)
- ANANDA KASHIRAM POKLE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-12-13)
- ANKIT VENKATRAO POKLE v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2018-12-13)
- HIRABAI NAMDEV KEDAR AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-12-13)