S S SHINDE,SANDEEP MEHTA

44 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• THE PRINCIPAL, AMERICAN INTERNATIONAL INSTITUTE OF MEDICAL SCIENCES v. THE UNION OF INDIA — Rajasthan High Court (2022-07-08)
• SMT. DHANKORI DEVI CHARITABLE TRUST, v. UNION OF INDIA — Rajasthan High Court (2022-07-01)
• BABU SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2022-07-01)
• BHUNDA RAM v. STATE OF RAJASTHAN — Rajasthan High Court (2022-07-01)
• SWAROOP SINGH BHATI v. STATE OF RAJASTHAN — Rajasthan High Court (2022-07-01)
• SHRI CHHAGAN SINGH RAJPUROHIT v. STATE OF RAJASTHAN — Rajasthan High Court (2022-07-01)
• GOPI CHAND v. RAJASTHAN PUBLIC SERVICE COMMISSION — Rajasthan High Court (2022-07-01)
• GANPATI INFOTECH v. UNION OF INDIA — Rajasthan High Court (2022-07-01)
• SUBHASH CHANDRA CHOUDHARY v. STATE OF RAJASTHAN — Rajasthan High Court (2022-07-01)
• RAM KUMAR SINGH v. THE RAJASTHAN PUBLIC SERVICE COMMISSION — Rajasthan High Court (2022-07-01)