LexS.S. SHINDE, S. M. GAVHANE
709 recorded High Court judgment(s) · 2017–2018
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 709 |
Disposal nature
| Disposed off/Dismissed for default | 509 |
| DISPOSED OFF | 57 |
| Withdrawn | 28 |
| DISMISSED | 27 |
| APPEAL DISMISSED/CONFIRMED | 19 |
| RULE ABSOLUTE | 15 |
| Rejected at Admission stage | 13 |
| APPEAL ALLOWED/REVERSED | 12 |
Recent judgments
- SHRADDHA PRASAD GANU v. PRASAD NILKANTH GANU — Bombay High Court (2018-06-15)
- BHAVANRAO PRATAPRAO THORAT v. STATE OF MAHA and ORS — Bombay High Court (2018-06-15)
- THE ADIVASI SAHAKARI SAKHAR KARKHANA v. THE STATE OF MAH AND ORS — Bombay High Court (2018-06-06)
- SAYYED ISTAHAQ SAYYED SUJAD ALI v. THE STATE OF MAH AND ORS — Bombay High Court (2018-04-27)
- TULSHIRAM MAROTI DHUMAL v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-04-27)
- NANDKUMAR RAMRAO VAIDYA v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-04-27)
- SAHEBRAO GANPATI PANDHARKHADE AND ANOTHER v. THE COMPETENT AUTHRORITY SUB DIVISIONAL OFFICER AND OTHERS — Bombay High Court (2018-04-27)
- VASANT DNYANOBA DARADE v. THE STATE OF MAH AND ORS — Bombay High Court (2018-04-27)
- HARICHANDRA SUKHDEO KHAIRNAR v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-04-27)
- MADHUKAR GYANJI DHAGE v. THE STATE OF MAHARASHTRA AND ANOTHERS — Bombay High Court (2018-04-27)