LexS.S. SHINDE, RAVINDRA V. GHUGE
76 recorded High Court judgment(s) · 2015–2017
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 76 |
Disposal nature
| Disposed off/Dismissed for default | 33 |
| Rejected at Admission stage | 21 |
| Admitted/Allowed/Granted/Rule Absolute | 11 |
| Withdrawn | 9 |
| Dismissed/Rule Discharged | 2 |
Recent judgments
- THE PACHORA PEOPLES CO-OP BANK LTD. v. THE EPFO THR. P.F COMMISSIONER — Bombay High Court (2017-01-11)
- JIJABRAO POPATRAO BAGUL AND ANOTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2016-02-02)
- MOHAMMED SAJID IRFAN v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2016-02-02)
- RUPENDRA VISHNU CHAWRIYA v. STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2016-02-02)
- MADHAV SHANKARRAO BHISE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2016-02-02)
- GULABRAO DATTATRAYA GHUNKE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2016-02-02)
- PRACHITA UTTAMRAO JADHAV v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2016-02-02)
- RAMESH BANSIDHARRAO DHAGE v. THE STATE OF MAHARASHTRA AND ANOTHERS — Bombay High Court (2016-02-02)
- JANTA VIDYA PRASARAK SANSTHA SHINDEKHEDA, DHULE AND ANOTHER v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2016-02-02)
- IDARA E BEHBEOODI NISWAN EDUCATION SOCIETY THROUGH ITS SECRETARY NAZEMA RAUF PATHAN AND ANOTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2016-02-02)