LexS S SHINDE,RAMESHWAR VYAS
30 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 30 |
Disposal nature
| DISPOSED OF | 21 |
| DISMISSED | 5 |
| ALLOWED | 3 |
| MODIFIED | 1 |
Recent judgments
- NARENDRA SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2022-07-08)
- SANDEEP SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2022-07-08)
- RAMESH v. STATE OF RAJASTHAN — Rajasthan High Court (2022-07-08)
- ANISH MOHD. v. STATE OF RAJASTHAN — Rajasthan High Court (2022-07-08)
- GAWARAJA SUTHAR v. THE RAJASTHAN HIGH COURT JODHPUR — Rajasthan High Court (2022-07-07)
- MUSTAK KHAN v. THE RAJASTHAN HIGH COURT, JODHPUR — Rajasthan High Court (2022-07-07)
- SMT KAMLA v. STATE OF RAJASTHAN — Rajasthan High Court (2022-07-07)
- JHALA VIJAY KUMAR v. STATE OF RAJASTHAN — Rajasthan High Court (2022-07-07)
- KUNDAN KUMAR v. THE STATE OF RAJASTHAN — Rajasthan High Court (2022-07-07)
- VIKASH v. STATE OF RAJASTHAN — Rajasthan High Court (2022-07-07)