LexS.S. SHINDE, R. G. AVACHAT
122 recorded High Court judgment(s) · 2019–2019
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 122 |
Disposal nature
| Disposed off/Dismissed for default | 32 |
| DISPOSED OFF | 29 |
| RULE ABSOLUTE | 27 |
| PARTLY ALLOWED AND PARTLY DISMISSED | 11 |
| DISMISSED | 8 |
| APPLICATION ALLOWED | 5 |
| APPEAL ALLOWED/REVERSED | 5 |
| RULE DISCHARGED | 4 |
Recent judgments
- SAMBHAJI S/O. PANDURANG SATHE v. THE STATE OF MAHARASHTRA — Bombay High Court (2019-05-02)
- TANAJI S/O. NARAYAN SATHE v. THE STATE OF MAHARASHTRA — Bombay High Court (2019-05-02)
- KARAN S/O. BAPURAO DONGRE v. THE STATE OF MAHARASHTRA — Bombay High Court (2019-05-02)
- SHAM S/O. BALBHIM SACHANE v. THE STATE OF MAHARASHTRA — Bombay High Court (2019-05-02)
- JANARDHAN VAIJYANATHRAO GUNJKAR v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-05-02)
- AVADHESH MUKUTBIHARI SHARMA v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-05-02)
- AJIT S/O. LAXIMAN SATHE v. THE STATE OF MAHARASHTRA — Bombay High Court (2019-05-02)
- GANESH @ PRASHANT S/O. SHIVAJI SHINDE v. THE STATE OF MAHARASHTRA — Bombay High Court (2019-05-02)
- BALAJI S/O. BISHRAM PAWAR v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-05-02)
- THE SUPERINTENDENT OF POLICE, BEED. DIST. BEED. v. ARUNA BHIMRAO ATHWALE — Bombay High Court (2019-04-29)