LexS.S. SHINDE, PRITHVIRAJ K. CHAVAN
24 recorded High Court judgment(s) · 2019–2021
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 24 |
Disposal nature
| Disposed Off | 11 |
| OTHERS DISPOSED OFF | 9 |
| APPEAL DISMISSED | 2 |
| Dismissed | 1 |
| Allowed To be withdrawn | 1 |
Recent judgments
- BHANUDAS YASHWNAT MOTE v. STATE OF MAHARASHTRA THR. SECRETARY DPET. OF RURAL DEVELOPMENT AND ORS — Bombay High Court (2021-12-17)
- HIMMAT BAJIRAO JADHAV AND ANR v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2021-12-17)
- DEVENDRA SHIVAJIRAO JONDHALE v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2021-12-17)
- BHANUDAS YASHWNAT MOTE v. STATE OF MAHARASHTRA THR. SECRETARY DPET. OF RURAL DEVELOPMENT AND ORS — Bombay High Court (2021-12-17)
- HIMMAT BAJIRAO JADHAV AND ANR v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2021-12-17)
- HARSHUKUMAR KHARE v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2021-12-17)
- SHAIKH YASIR ABDUL MUGNI v. STATE OF MAHARASHTRA — Bombay High Court (2020-01-22)
- RAMCHANDRA BHIVA BHUWAD v. THE STATE OF MAHARASTHRA — Bombay High Court (2019-12-12)
- RIYAZ ANWAR SHAIKH v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2019-12-12)
- MADHURA GIRISH SANGRULKAR AND ANR v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2019-12-12)