LexS.S. SHINDE, P.R. BORA
2,103 recorded High Court judgment(s) · 2014–2018
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 2103 |
Disposal nature
| Disposed off/Dismissed for default | 923 |
| Admitted/Allowed/Granted/Rule Absolute | 389 |
| DISPOSED OFF | 333 |
| Withdrawn | 202 |
| Rejected at Admission stage | 171 |
| Dismissed/Rule Discharged | 44 |
| DISMISSED | 19 |
| APPLICATION ALLOWED | 8 |
Recent judgments
- HARISHCHANDRA WAMANRAO AWARI v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2018-06-04)
- BALAJI MARUTI LONDHE (C-8833) v. THE STATE OF MAHARASHTRA — Bombay High Court (2016-12-23)
- BHAGWAN S/O HARI PATIL AND OTHERS v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2016-12-23)
- ANGAD S/O GANPATI SAWANT AND OTHERS v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2016-12-23)
- RAMESHWAR S/O SHIVRAM GAIKWAD v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2016-12-23)
- BHAGWAN S/O AMRUTRAO GAIKWAD AND ANR v. THE STATE OF MAHARASHTRA and ORS — Bombay High Court (2016-12-22)
- ZUBER ASHFAQ SHAIKH v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2016-12-22)
- JAGANNATH MANGU MAHAJAN v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2016-12-22)
- SANJAY S/O KASHINATH SURYWANSHI AND OTHERS v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2016-12-22)
- SIDDHART S/O ASHOK SALUNKE AND OTHERS v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2016-12-22)