LexS.S. SHINDE, NITIN W. SAMBRE
297 recorded High Court judgment(s) · 2014–2015
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 297 |
Disposal nature
| DISPOSED OFF | 285 |
| RULE ABSOLUTE | 5 |
| DISMISSED | 3 |
| Disposed off/Dismissed for default | 3 |
| Dismissed/Rule Discharged | 1 |
Recent judgments
- THE STATE OF MAH v. SARASWATI PANNALAL KADEL AND ORS — Bombay High Court (2015-08-14)
- RAMDEO PANNALAL KADEL v. THE STATE OF MAH — Bombay High Court (2015-08-14)
- PRAKASH SHANTILAL WARMA v. THE STATE OF MAH AND ORS — Bombay High Court (2015-08-14)
- THE STATE OF MAHARASHTRA. v. RAOSAHEB JAYWANTRAO GARBADE and OTHERS. — Bombay High Court (2015-05-08)
- THE STATE OF MAHARASHTRA v. MOJA SOMA PAWAR. — Bombay High Court (2015-03-26)
- THE STATE OF MAHARASHTRA. v. BABAN KERABA JONDHALE and OTHERS. — Bombay High Court (2015-02-20)
- DINESH S/O BALKISHAN AGRAWAL v. THE STATE OF MAHARASHTRA — Bombay High Court (2015-01-29)
- THE STATE OF MAHARASHTRA v. SAHEBRAO BABURAO KHAKALE AND OTHER — Bombay High Court (2014-12-24)
- RAJENDRAKUMAR DESHRAJ GAURI v. THE STATE OF MAHARASHTRA — Bombay High Court (2014-12-24)
- SAKHARAM S/O SABAJI THUBE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2014-12-24)