LexS.S. SHINDE, NITIN B. SURYAWANSHI
161 recorded High Court judgment(s) · 2019–2020
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 161 |
Disposal nature
| OTHERS DISPOSED OFF | 58 |
| APPEAL DISMISSED | 36 |
| Disposed Off | 22 |
| (unspecified) | 13 |
| RULE DISCHARGED | 13 |
| OTHER DISPOSED OFF | 4 |
| RULE ABSOLUTE | 4 |
| Dismissed | 2 |
Recent judgments
- THE STATE OF MAHARASHTRA v. BABAN GANGARAM CHIRATE and ORS. — Bombay High Court (2020-04-30)
- BABU BHAIRU OVHAL and ANR. v. THE STATE OF MAHARASHTRA — Bombay High Court (2020-04-30)
- THE STATE OF MAHARASHTRA . v. SHRI SANJAY RAJARAM AGVILE and ORS . — Bombay High Court (2020-02-27)
- SALAUDDIN IMAMUDDIN ANSARI v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2020-02-27)
- SHRI SANJAY RAJARAM AGVILE and 4 ORS. v. THE STATE OF MAHARASHTRA and 2 ORS. — Bombay High Court (2020-02-27)
- THE STATE OF MAHARASHTRA . v. LAXMAN KASHINATH GHUGE and ORS . — Bombay High Court (2020-01-31)
- THE STATE OF MAHARASHTRA . v. KAILASH SAHADU SOMVANSHI . — Bombay High Court (2020-01-30)
- KHALED KAMAL HUSSEIN MOHAMED KASSEM v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2020-01-30)
- BABBU @ RAHIMUTTULLAH AHMED SAYED v. STATE OF MAHARASHTRA — Bombay High Court (2020-01-30)
- AJAY RAMESH DINODE v. THE STATE OF MAHARASHTRA THRU THE PRINCIPAL SECRETARY, AND LEGAL REMEMBRANCE LAW and JUD. DEPT. and — Bombay High Court (2020-01-30)