S.S. SHINDE, . NISHITA MHATRE

330 recorded High Court judgment(s) · 2011–2011

Courts

Bombay High Court

330

Disposed off/Dismissed for default	178
Admitted/Allowed/Granted/Rule Absolute	60
Dismissed/Rule Discharged	45
Withdrawn	33
Rejected at Admission stage	14

HARIBHAU DHONDIABA MANJARMKAR v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2011-07-01)
ABDUL HAIMI MOHD. YUSUF v. IMAMSAHEB ISMAIL SAHEB (DIED) THROUGH LRS AND ORS — Bombay High Court (2011-07-01)
ABDUL HAIMI MOHD. YUSUF v. IMAMSAHEB ISMAIL SAHEB (DIED) THROUGH LRS AND ORS — Bombay High Court (2011-07-01)
VAIJNATH YESHWANT JADHAV DECEASED BY LRS C V JADHAV AND ORS. v. SMT. ARSAR BEGUM W/O NADIMUDDIN DECEASED BY LRS MUMTAJODDIN KAZI NADIMUDDIN SIDDIQUI AND ANR — Bombay High Court (2011-06-28)
THE STATE OF MAHARASHTRA AND ORS v. PRADIP GYANCHAND RAISONY AND ORS — Bombay High Court (2011-05-03)
BABAN GUNAJI SOLANKE v. THE STATE OF MAHARASHTRA AND 2 ORS — Bombay High Court (2011-04-19)
VASANT KISHANRAO DESHPANDE v. M.S.E.B. AURANGABAD AND ORS — Bombay High Court (2011-04-19)
DHONDUBAI W/O. MADHAV RATHOD v. THE STATE OF MAHARASHTRA AND ANR. — Bombay High Court (2011-04-19)
M/S DHOT TRANSMISSION PVT LTD v. THE REGIONAL PROVIDENT FUND COMMISSIONER AURANGABAD THROUGH STANDING COUNSEL OF UNION OF INDIA — Bombay High Court (2011-04-19)
JITENDRA LAXMAN PATIL v. THE STATE OF MAH AND ORS — Bombay High Court (2011-04-19)