S.S. SHINDE, N. R. BORKAR

122 recorded High Court judgment(s) · 2021–2022

Courts

Disposal nature

Recent judgments

• SAMRULHAQ AAYUBAJAD SHAIKH v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2022-08-29)
• RAJU MALLIKARJUN SHINDE @ RANCHO v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-04-13)
• MANGESH ARJUN BHOSALE v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-03-17)
• NAINA ATUL PAWAR v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-03-17)
• CHETAN RAMDAS DUMRE AND ANR v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-03-17)
• PANDIT @ PRADEEP @ SUNDAR SHYAM @ GUDDU S/O. FATERAM BANJARE v. UNION OF INDIA MAHARASHTRA AND ANR — Bombay High Court (2022-03-11)
• SUBHAN USMAN SHAIKH v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-03-11)
• RAKESH ZAGARU PASWAN v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-03-03)
• NARESHKUMAR RAJPAL BAGDI v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-03-03)
• SACHIN NIVRUTTI POTE v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-03-03)