LexS.S. SHINDE, N. J. JAMADAR
643 recorded High Court judgment(s) · 2019–2022
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 643 |
Disposal nature
| Allowed | 203 |
| Disposed Off | 202 |
| Allowed To be withdrawn | 120 |
| Dismissed | 61 |
| Rejected | 42 |
| Partly Allowed | 7 |
| Rule Discharged | 2 |
| Admitted and Disposed Off | 2 |
Recent judgments
- P. VARAVARA RAO v. THE STATE OF MAHARASHTRA AND ANR. — Bombay High Court (2022-05-04)
- RAKESH TULSIDAS RATHOD v. JAYRAJ VISHRAM VAPIKAR AND ORS — Bombay High Court (2022-02-01)
- RADHA VENKATESH SHETTY v. THE STATE OF MAHARASHTRA AND ANR. — Bombay High Court (2022-01-07)
- ANITA NAGESH KOLI v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-01-05)
- ANIL GULABDAS SHAH v. STATE OF MAHARASHTRA — Bombay High Court (2022-01-05)
- ANITA NAGESH KOLI v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-01-05)
- ANIL SHAH AND ANR v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2022-01-05)
- SITARAM LAXMAN DHOOM v. THE STATE OF MAHARASHTRA — Bombay High Court (2021-12-23)
- SITARAM LAXMAN DHOOM v. THE STATE OF MAHARASHTRA — Bombay High Court (2021-12-23)
- SANTOSH RAJARAM WANKHEDE v. THE STATE OF MAHARASHTRA — Bombay High Court (2021-12-23)