LexS.S. SHINDE, . MRIDULA BHATKAR
203 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 203 |
Disposal nature
| OTHERS DISPOSED OFF | 111 |
| (unspecified) | 53 |
| RULE ABSOLUTE | 17 |
| APPEAL DISMISSED | 11 |
| BAIL GRANTED | 7 |
| TRIAL BE EXPEDITED | 2 |
| RULE DISCHARGED | 1 |
| BAIL REJECTED | 1 |
Recent judgments
- SATISH @ PRATAP VASANT CHAVAN AND ANR v. THE STATE OF MAHARASHTRA — Bombay High Court (2018-10-30)
- VINOD RAMESH THORAVE v. THE STATE OF MAHARASHTRA — Bombay High Court (2018-10-30)
- ARCHANA BABASAHEB PATIL v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2018-10-30)
- SATISH @ PRATAP VASANT CHAVAN AND ANR v. THE STATE OF MAHARASHTRA — Bombay High Court (2018-10-30)
- ARCHANA BABASAHEB PATIL v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2018-10-30)
- VITHHAL SHREERAM PAWAR v. THE STATE OF MAHARASHTRA — Bombay High Court (2018-10-16)
- SURESH VYANKATI CHAVAN AND ANR v. THE STATE OF MAHARASHTRA — Bombay High Court (2018-10-16)
- VITHHAL SHREERAM PAWAR v. THE STATE OF MAHARASHTRA — Bombay High Court (2018-10-16)
- NAVNATH @ VISHAL MAHADEO TORNE v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2018-10-05)
- SOHEB ASHIKALI KAZI v. THE STATE OF MAHARASHTRA — Bombay High Court (2018-10-05)