LexS.S. SHINDE, MILIND N. JADHAV
624 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 624 |
Disposal nature
| Disposed Off | 566 |
| Allowed To be withdrawn | 21 |
| Rejected | 19 |
| Allowed | 9 |
| Dismissed | 6 |
| Partly Allowed | 1 |
| DELAY CONDONATED/REJECTED. | 1 |
| ABATED | 1 |
Recent judgments
- SAMIT AKHILESH YADAV v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-06-17)
- EHTESHAM QUTUBUDDIN SIDDIQUI v. PUBLIC INFORMATION OFFICER (CRIME) OFFICE OF COMMISSIONER OF POLICE — Bombay High Court (2022-06-17)
- GANESH VITTHAL RASKAR v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-06-17)
- RAVI DHIREN @ JADHAV @ RUBI GHOSH (C-9278) v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-06-17)
- EHTESHAM QUTUBUDDIN SIDDIQUI v. PUBLIC INFORMATION OFFICER AND DEPUTY REGISTRAR, HIGH COURT — Bombay High Court (2022-06-17)
- ASHOK PARSHURAM YADAV v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-06-17)
- PANDURANG VITTHAL KARANDE v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2022-06-17)
- ASHOK HITENDRA NIKAM v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-06-17)
- TAKKUSINGH AJITSINGH KALYANI v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-06-17)
- MANGESH RAM CHOUDHARY v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-06-17)