LexS.S. SHINDE, M.T. JOSHI
110 recorded High Court judgment(s) · 2013–2015
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 110 |
Disposal nature
| DISPOSED OFF | 70 |
| Disposed off/Dismissed for default | 21 |
| Rejected at Admission stage | 7 |
| Admitted/Allowed/Granted/Rule Absolute | 4 |
| Withdrawn | 4 |
| APPLICATION ALLOWED | 2 |
| Dismissed/Rule Discharged | 2 |
Recent judgments
- RADHABAI W/O AMBADAS SONAWANE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2015-11-20)
- ARUNKUMAR SUKHDEORAO ARAAK v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2015-09-11)
- MACHINDRA AMRAT PATIL v. STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2015-09-11)
- RAMDAS CHANDAR KAMBALE AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2015-09-11)
- MOHD FURQHAN MOHD YOUNUS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2015-09-11)
- SANJEEV DADARAO BHOSALE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2015-09-11)
- GOVARDHAN TRIMBAK NIMSE AND ANOTHER v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2015-09-11)
- SHANTABAI GOVINDRAO MUNDKAR v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2015-09-11)
- CHANDAN KRISHNA MUKHERJEE S/O KUMAR KRISHNA MUKHERJEE v. NORTH MAHARASHTRA UNIVERSITY THROUGH ITS REGISTRAR AND ANOTHER — Bombay High Court (2015-09-11)
- DAGADAYA BABAYA MUDGALKAR AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2015-09-11)