LexS.S. SHINDE, K. K. SONAWANE
1,076 recorded High Court judgment(s) · 2015–2019
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 1076 |
Disposal nature
| Disposed off/Dismissed for default | 441 |
| DISPOSED OFF | 333 |
| DISMISSED | 126 |
| APPLICATION ALLOWED | 52 |
| RULE ABSOLUTE | 43 |
| LEAVE TO APPEAL GRANTED/REFUSED | 17 |
| RULE DISCHARGED | 15 |
| PARTLY ALLOWED AND PARTLY DISMISSED | 15 |
Recent judgments
- MOHAMMAD ASEF RAFEEQUE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-02-05)
- SHUBHAM ATMARAM PAWAR v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-02-05)
- PRIYANKA BALIRAM MIRASE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-02-05)
- SACHIN ARUN GIRI v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-02-05)
- PRAMOD PRABHAKAR POKALE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-01-14)
- MANGESH SUDHAKAR TAMBE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-01-10)
- PRASHANT GULABRAO KAMBLE v. INDIAN OIL CORPORATION LIMITED AND ANOTHER — Bombay High Court (2019-01-08)
- SANTOSH SHIVPRATAPSING HAJARI v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2019-01-08)
- SHIVPRASAD RAMLAL AGRAWAL AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2019-01-08)
- PUSHPAVATI MAROTI THUBE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-01-08)