LexS.S. SHINDE
39 recorded High Court judgment(s) · 2011–2021
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 39 |
Disposal nature
| DISPOSED OFF | 24 |
| (unspecified) | 12 |
| DISMISSED | 2 |
| Withdrawn | 1 |
Recent judgments
- MADHUSUDAN MANIKRAO KENDRE AND ANOTHER v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2021-08-27)
- MADHUSUDAN MANIKRAO KENDRE AND ANOTHER v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2021-08-27)
- GULABRAO MUKTIRAM KHARAT AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2021-08-27)
- SHRINIVAS NANDLAL DHUPPAD v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2021-08-27)
- SANTAJI CO OPERATIVE HOUSING SOCIETY LTD THROUGH ITS CHAIRMAN JANARDHAN UMAJI MITKAR v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2021-08-27)
- YASHWANT SHIKSHAN PRASARAK MANDAL THROUGH ITS PRESIDENT HARIBHAU DHONDIBA MANJRAMKAR v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2021-08-27)
- SAHADEO MAHADEO GHATUL v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2021-08-27)
- BHAUSAHEB RAMPRASAD CHAVAN AND OTHERS v. THE ADDITIONAL COLLECTOR BEED AND OTHERS — Bombay High Court (2021-08-27)
- SUKHDEO AMRUT PATIL v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2021-08-27)
- SHIVAJI JAGDISHWAR KHARE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2021-08-27)