LexS.S. SHINDE, ARUN M. DHAVALE
174 recorded High Court judgment(s) · 2017–2019
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 174 |
Disposal nature
| DISPOSED OFF | 86 |
| Disposed off/Dismissed for default | 26 |
| RULE ABSOLUTE | 17 |
| DISMISSED | 15 |
| APPLICATION ALLOWED | 14 |
| PARTLY ALLOWED AND PARTLY DISMISSED | 7 |
| RULE DISCHARGED | 6 |
| APPEAL DISMISSED/CONFIRMED | 1 |
Recent judgments
- SUDHAKAR BABAN DATIR v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-01-25)
- SUNIL @ APPA NIMBA PATIL v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-01-09)
- DEEPAK MANAJI NAGALBONE v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2018-12-22)
- PRAKASH GANGARMA DHAGE AND ORS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-12-22)
- SANDESH MADHAV PHASKALWAD THROUGH GUARDIAN MADHAV SAMBHAJI PHASKALWAD v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-12-22)
- RIKITA KASHINATH ISHI v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-12-22)
- GANESH BALASAHEB WAGH AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2018-12-22)
- ALAKA SHYAMSUNDER MUNDHE v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2018-12-22)
- SUNIL ABHIMAN SURYAWANSHI v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-12-22)
- KALPANA DNYANOBA DHANDEWAD v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-12-22)