S S SHINDE,ANOOP KUMAR DHAND

66 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• RAMLAL S/O MORPAL v. STATE OF RAJASTHAN — Rajasthan High Court (2022-07-26)
• MOHAN SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2022-07-26)
• KHURSHID KHAN S/O SH. AMAR SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2022-07-25)
• SHARVAN KUMAR MEHARDA SON OF SHRI NARAYAN LAL v. STATE OF RAJASTHAN — Rajasthan High Court (2022-07-21)
• JAWAB DO SARKAR v. THE STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY — Rajasthan High Court (2022-07-21)
• RAMNIWAS BAIRWA S/O BHOLU BAIRWA v. STATE OF RAJASTHAN — Rajasthan High Court (2022-07-21)
• SHANKER LAL GURJAR S/O SHRI GOVIND RAM GURJAR v. STATE OF RAJASTHAN — Rajasthan High Court (2022-07-21)
• DR VIJENDRA SINGH SHEKHAWAT v. STATE OF RAJ AND ORS — Rajasthan High Court (2022-07-21)
• RAMKRISHNA @ ANNA S/O RAMGHAR @ REDDY v. STATE OF RAJASTHAN — Rajasthan High Court (2022-07-20)
• PRITAM KUMAR SHARMA S/O RUD MAL v. STATE OF RAJASTHAN — Rajasthan High Court (2022-07-20)