LexS.S. SHINDE, A.S. GADKARI
156 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 156 |
Disposal nature
| OTHERS DISPOSED OFF | 90 |
| (unspecified) | 65 |
| DELAY CONDONATED/REJECTED. | 1 |
Recent judgments
- SAGAR DWARAKANATH PATIL v. THE STATE OF MAHARASHTRA — Bombay High Court (2018-12-04)
- BHARAT KALURAM GHANCHI @ GHELOT v. THE STATE OF MAHARASHTRA — Bombay High Court (2018-11-19)
- NAGRAJ CHANDMAL CHAJED v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2018-11-19)
- GANESH SUNIL JAGTAP v. THE STATE OF MAHARASHTRA — Bombay High Court (2018-11-19)
- GANESH SUNIL JAGTAP v. THE STATE OF MAHARASHTRA — Bombay High Court (2018-11-19)
- KRISHNA SUBRAMANIYAM SWAMY v. THE STATE OF MAHARASHTRA — Bombay High Court (2018-11-19)
- BHARAT POLAJI GHANCHI @ GHELOT v. THE STATE OF MAHARASHTRA — Bombay High Court (2018-11-19)
- MILIND HANUMANT SHINDE v. THE STATE OF MAHARASHTRA — Bombay High Court (2018-11-02)
- THE STATE OF MAHARASHTRA v. DATTA SOMNATH JADHAV AND ANR — Bombay High Court (2018-11-02)
- THE STATE OF MAHARASHTRA v. DATTA SOMNATH JADHAV AND ANR. — Bombay High Court (2018-11-02)