LexS.S. SHINDE, A M KHANWILKAR
1,017 recorded High Court judgment(s) · 2010–2010
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 1017 |
Disposal nature
| Disposed off/Dismissed for default | 560 |
| Admitted/Allowed/Granted/Rule Absolute | 172 |
| Dismissed/Rule Discharged | 163 |
| Withdrawn | 72 |
| (unspecified) | 30 |
| Rejected at Admission stage | 18 |
| DISPOSED OFF | 1 |
| DISMISSED FOR NON-PROSECUTION/DEFAULT AT ADMISSION STAGE | 1 |
Recent judgments
- RAMESH BHAUSAHEB GONDKAR v. VITTHAL BAJABA GAIKWAD AND ORS — Bombay High Court (2010-09-20)
- SUNIL PANDHARINATH JADHAV v. STATE OF MAH and ORS — Bombay High Court (2010-06-10)
- ASHA SEVA BHAVI SANSTHA v. THE STATE OF MAH AND ORS — Bombay High Court (2010-04-08)
- JAI HANUMAN BAHUUDDESHIYA SAMAJIK SEVABHAVISANSTHA JAVALA (KH) THROUGH PRESIDENT A D CHAVAN v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2010-04-08)
- MANOKAMNA PURTIMANDAL VAIJAPUR THROUGH PRESIDENT v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2010-04-08)
- SUBHASH VISHWANATH PARKHE AND ORS v. THE STATE OF MAH AND ORS — Bombay High Court (2010-03-12)
- SHAIKH RAJU SHAIKH YAQOOB AND ORS v. STATE OF MAHARASHTRA AND ORS — Bombay High Court (2010-03-12)
- DIGAMBER HARI MANE and ORS v. STATE OF MAHA and ORS — Bombay High Court (2010-03-12)
- BALCHANDRA NAMDEO DOKE v. THE HONOURABLE PRINCIPAL DISTRICT AND SESSION JUDGE BEED — Bombay High Court (2010-03-12)
- ANUSAYA BANSI DISLE ALIAS ANUSAYA PREMRAJ GAIKWAD v. THE STATE OF MAH AND ORS — Bombay High Court (2010-03-12)